Section 4(a) in U.P. Kshettra Panchayats (Supervision of Activities of Gram Sabhas) Rules, 1963
(a)make suggestions to a [Gram Sabha] [Substituted by U.P. Act No. 9 of 1994.] to make provisions for any public work amenity or service within the scope of any scheme of the [Gram Sabha] [Substituted by U.P. Act No. 9 of 1994.] or the execution thereof;
