Delhi High Court - Orders
Comptroller And Auditor General Of ... vs Amit Yadav & Anr on 8 May, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5904/2023, CM APPL. 23090/2023 (interim stay)
COMPTROLLER AND AUDITOR GENERAL OF
INDIA ..... Petitioner
Through: Dr. S.S. Hooda, Mr. Aayushman
Aeron and Mr. Ashutosh Kumar,
Advocates.
versus
AMIT YADAV & ANR. ..... Respondents
Through: Mr. Jepi Chisho and Ms. Lydia,
Advocates for R-1.
Mr. Vikran N. Goyal, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 08.05.2023 Issue notice. Mr. Jepi Chisho counsel appearing for respondent No. 1 & Mr. Vikran N. Goyal counsel appearing for respondent No. 2 accept notice.
Counsel for the petitioner and respondent No. 1 shall file their written submissions along with the judgments they want to rely upon within eight weeks from today.
List on November 21, 2023.
Till the next date of hearing there shall be stay of order dated January 23, 2023 passed by Central Administrative Tribunal in O.A. No. 339/2022.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J.
MAY 8, 2023/R Signature Not Verified Digitally Signed By:DINESH CHANDRA Signing Date:10.05.2023 15:54:01