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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(f) in KLE Technological University Act, 2012

(f)"Committees" means the committees formed under this Act or by the various functionaries of the University, as the case may be, and includes the Search Committee, Nomination Committee, the Finance Committee, the Finance Council and such other committees;