Section 1 in Permanent and Continuous Lok Adalat with Conciliation and Counselling Centre Scheme, 2000
1. Short title and Commencement.
- (i) The Scheme may be called Permanent and Continuous Lok Adalat with Conciliation and Counselling Centre Scheme, 2000.(ii)This shall come into force on such date as the Orissa Legal Service Authority/Orissa High Court by notification in the Gazette Appoint.
