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[Cites 0, Cited by 0] [Section 62B(4)] [Section 62B] [Entire Act]

State of Jharkhand - Subsection

Section 62B(4)(viii) in Bihar Factories Rules, 1950

(viii)to investigate accidents, locate causes and render advice on measures to be adopted for removing the causes of accidents. Accident shall include all major or minor injury cases;