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Madhya Pradesh High Court

Jagmohan Singh vs The State Of Madhya Pradesh on 31 October, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2171 of 2023 (JAGMOHAN SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 31-10-2023 List the case along with Cr.A. No.3690/2023.



                              (ROHIT ARYA)                                  (AMAR NATH (KESHARWANI))
                                 JUDGE                                               JUDGE

                           (Dubey)




Signature Not Verified
Signed by: VISHAL
UPADHYAY
Signing time: 10/31/2023
2:52:00 PM