Madhya Pradesh High Court
Jagmohan Singh vs The State Of Madhya Pradesh on 31 October, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2171 of 2023 (JAGMOHAN SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 31-10-2023 List the case along with Cr.A. No.3690/2023.
(ROHIT ARYA) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
(Dubey)
Signature Not Verified
Signed by: VISHAL
UPADHYAY
Signing time: 10/31/2023
2:52:00 PM