Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act] NCT Delhi - Subsection Section 20(1)(A) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009 (A)The home shall have physical facilities and shall be run in accordance with the operational norms as laid down in the Schedule.