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[Cites 0, Cited by 19] [Entire Act]

Union of India - Section

Section 81 in The Electricity Act, 2003

81. Objects of Central Advisory Committee.–

The objects of the Central Advisory Committee shall be to advise the Central Commission on–
(i)major questions of policy;
(ii)matters relating to quality, continuity and extent of service provided by the licensees;
(iii)compliance by the licensees with the conditions and requirements of their licence;
(iv)protection of consumer interest;
(v)electricity supply and overall standards of performance by utilities. Constitution, powers and functions of State Commissions