Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

NCT Delhi - Subsection

Section 41(1) in The Delhi Sikh Gurdwaras Act, 1971

(1)As from the date of the establishment of the Committee, the Delhi Sikh Gurdwaras (Management) Act, 1971(24 of 1971.) shall stand repealed.