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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Daman and Diu - Subsection

Section 13(6) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Rules, 1969

(6)The provisions of the foregoing sub-rules shall mutatis mutandis apply to the order passed by the Administrative Tribunal directing the taking of possession of any building or eviction of any person in occupation of any building.