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Delhi High Court - Orders

Prahalad & Ors vs Union Of India on 12 May, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                            $~8
                            *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +     FAO 100/2022 and CM APPL. 20026/2022

                                  PRAHALAD & ORS.                                    ..... Appellants
                                              Through:             Mr. Prasant       Kumar Shisodia,
                                                                   Advocate.

                                                    versus

                                  UNION OF INDIA                                    ..... Respondent
                                                Through:           Mr. Subhash Tanwar and Mr.
                                                                   Sandeep Mishra, Advocates.

                                  CORAM:
                                  HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                               ORDER

% 12.05.2022

1. Let a digitized copy of Lower Court Record be requisitioned.

2. Re-notify on 03.08.2022.

MANOJ KUMAR OHRI, J MAY 12, 2022 ga Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:17.05.2022 13:16:51