Delhi High Court - Orders
Prahalad & Ors vs Union Of India on 12 May, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 100/2022 and CM APPL. 20026/2022
PRAHALAD & ORS. ..... Appellants
Through: Mr. Prasant Kumar Shisodia,
Advocate.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Subhash Tanwar and Mr.
Sandeep Mishra, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 12.05.2022
1. Let a digitized copy of Lower Court Record be requisitioned.
2. Re-notify on 03.08.2022.
MANOJ KUMAR OHRI, J MAY 12, 2022 ga Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:17.05.2022 13:16:51