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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(6) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004

(6)The quorum of the forum shall be two among the three members, which includes the Chairperson. The post of the members shall not be kept vacant for more than two months.