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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(3) in The Government Of National Capital Territory Of Delhi Act, 1991

(3)While the office of Speaker is vacant, the duties of the office shall be performed by the Deputy Speaker or. if the office of Deputy Speaker is also vacant. by such member of the Assembly as may be determined by the rules of procedure of the Assembly.