Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 17] [Entire Act]

Union of India - Section

Section 80QQ in The Income Tax Act, 1961

80QQ. Deduction in respect of profits and gains from the business of publication of books.

- [Omitted by the Direct Tax Laws (Amendment) Act, 1987 (4 of 1988), section 28 (w.e.f. 1-4-1989).]