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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(2)(v) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(v)The copy of the electoral roll referred to in Sub-rule (4) of Rule 43;