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[Cites 0, Cited by 0] [Section 52] [Entire Act]

NCT Delhi - Subsection

Section 52(4) in The Delhi Metro Airport Express Line, General Rules, 2010

(4)If the fire on a train or on the track causes a train to stop between the stations, passengers shall be evacuated as per the provisions specified in clause III of sub-rule (3) of rule 50, as applicable.