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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(2)(b) in Jammu and Kashmir Civil Services (Leave) Rules, 1979

(b)If in any year, the Government servant dies not avail himself of any vacation earned leaVe shall be admissible to him in respect of that year under rule 26.