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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Gujarat - Subsection

Section 38(3)(a) in Agricultural University Act, 1969

(a)a giant equal to the amount of the net expenditure incurred in the Institute of Agriculture, Anand, on such of its activities and on such of its agricultural, animal husbandry and other departments as are transferred to the University;