Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(2A) in The Punjab Payment of Wages Rules, 1937 (2A)[] [Omitted by Punjab Government Labour Department Notification No. GSR 70/CA4/36/Section 26/65, dated 27.3.1965.] [* * * *]
