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[Cites 0, Cited by 0] [Section 8(9)] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(9)(i) in THE KERALA FINANCE ACT, 2020

(i)for the words “Whoever commits any of the following offences”, the words “Whoever commits, or causes to commit and retain the benefits arising out of, any of the following offences” shall be substituted;