Madhya Pradesh High Court
Mukesh Shukla vs The State Of Madhya Pradesh on 25 August, 2022
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR RP No. 720 of 2022 (MUKESH SHUKLA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 25-08-2022 Learned counsel for the petitioner prays for and is granted a weeks' time to remove the defects.
(ATUL SREEDHARAN) JUDGE pnm Signature Not Verified Signed by: POONAM MANEKAR Signing time: 8/26/2022 12:57:09 PM