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[Cites 0, Cited by 0] [Section 138C] [Entire Act]

State of Himachal Pradesh - Subsection

Section 138C(1) in Himachal Pradesh Goods and Services Tax Rules, 2017

(1)A summary report of every inspection of goods in transit shall be recorded online by the proper officer in Part A of FORM GST EWB-03 within twenty four hours of inspection and the final report in Part B of FORM GST EWB-03 shall be recorded within three days of such inspection.