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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Jharkhand - Subsection

Section 39(2) in Bihar Factories Rules, 1950

(2)Where Drinking water is supplied from such well or reservoir the water in it shall be sterilised once a week or more frequently if the Inspector by written order so require, and the date on which sterilising is carried out shall be recorded:Provided that this requirement shall not apply to any such well or reservoir of the water therein is filtered and treated to the satisfaction of the Health Officer before it is supplied for consumption.