Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 170(1)] [Section 170] [Entire Act] State of West Bengal - Subsection Section 170(1)(c) in The Calcutta Municipal Corporation Act, 1980 (c)a tax on advertisements other than the advertisements published in newspapers,[**] [Word omitted by W.B. Act 13 of 1984.]