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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(iv) in The Assam Health Establishments Act, 1993

(iv)that for establishing and maintaing a Clinical Laboratory for carrying out biological, pathological and biochemical test for diagnostic purposes, atleast one fulltime pathologist with required number of laboratory technician and required staff shall be appointed having requisite qualifications like degree/diploma from the Government recognised institutions :