Supreme Court - Daily Orders
Rail Vikas Nigam Ltd. vs Theme Engineering Services Pvt.Ltd. on 10 July, 2014
0 ITEM NO.81 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 38132/2013
RAIL VIKAS NIGAM LTD. Petitioner(s)
VERSUS
THEME ENGINEERING SERVICES PVT.LTD. Respondent(s)
Date : 10/07/2014 This petition was called on for hearing today.
For Petitioner(s) Mr.J.C.Seth,adv.
Mr. S. K. Dhingra ,Adv.
For Respondent(s) Mr.Pratap Venugopal,adv.
M/s. K. J. John & Co. ,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the petitioner and the learned counsel for the sole respondent are present.
The office report indicates that the sole respondent has already filed the counter affidavit. Viewed in that context, the matter shall be processed for listing before the Hon’ble Court under the rules.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2014.07.12 12:55:38 IST Reason: