Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] State of Gujarat - Section Section 10 in The Gujarat Co-Operative Societies Act, 1961 10. Register of societies. - The Registrar shall maintain a register in the prescribed form of all societies registered or deemed to be registered under this Act.
