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[Cites 0, Cited by 0] [Section 191] [Entire Act]

State of Rajasthan - Subsection

Section 191(a) in Rajasthan District Board Account Rules

(a)For the purpose of classifying the income and expenditure a classified abstract in Form No. 44 shall be kept up in two volumes, one for receipts and one for payments. A separate page shall be opened for each item of the budget, and the receipts and charges appertaining to those items for each day shall be taken, either as they occur or in the aggregate for the day, from the General Cash Book, or from the vouchers and entered in the appropriate column of the abstract. At the end of each month the totals and progressive totals shall be made under each of the head of the abstract.