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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(3)(d) in Maharashtra Factories Rules, 1963

(d)a suitable nipple and globe valve connected for the exclusive purpose of attaching a test pressure gauge for checking the accuracy of the pressure gauge referred to in clause (b) of the sub-rule;