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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(ix) in Punjab Regulation of Wood Based Industries Rules, 2019

(ix)To approve the Annual Plan of Operations for afforestation submitted by Territorial Divisional Forest Officers for utilization of the amount of one-time payment realized from the Wood Based Industries and lying with the Department of Forests and Wildlife Preservation.