Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 34 in The U.P. Agricultural Credit Rules, 1975 34. Adjournment of hearing : Sections 12 and 25. - The appellate authority may, in its discretion, adjourn to any other date the hearing of any appeal at any stage.
