Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(a) in The Rajasthan Boiler Operation Engineers' Rules, 1967 (a)a full time apprentice engineers course of at least three years, in a recognised workshop engaged in making, repairing or operation of boilers and accessories.
