Supreme Court - Daily Orders
Com. Of Income Tax, U.P. vs M/S Avadh Transformers Pvt Ltd on 11 April, 2014
VITEM NO.12 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2013
CC 21477/2013
(From the judgement and order dated 20/03/2013 in WP No.2392/2013
of The HIGH COURT OF JUDICATURE AT ALLAHABAD, BENCH AT LUCKNOW)
COM. OF INCOME TAX, U.P. Petitioner(s)
VERSUS
M/S AVADH TRANSFORMERS PVT LTD Respondent(s)
With IA 1 ( c/delay in filing SLP,c/delay in refiling SLP)
Date: 11/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Gourab Banerji, ASG
Ms. Rashmi Malhotra, Adv. for
Mrs Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Heard Mr. Gourab Banerji, learned Additional Solicitor General for the petitioner.
Delay condoned.
Special leave petition is dismissed.
(Pardeep Kumar) (Renu Diwan)
AR-cum-PS Court Master