Punjab-Haryana High Court
Gurpreet Singh @ Gurpreet Ram vs Harmesh Kaur And Ors on 8 October, 2018
Author: Lisa Gill
Bench: Lisa Gill
IN THE HIGH COURT OF PUNJAB AND HARYANAAT
CHANDIGARH
FAO No.6037 of 2011(O&M)
Date of Decision: October 08 , 2018.
Gurpreet Singh ...... APPELLANT (s)
Versus
Harmesh Kaur and others ...... RESPONDENT (s)
CORAM:- HON'BLE MRS.JUSTICE LISA GILL
Present: None for the appellant.
Mr. Naveen Sharma, Advocate
for the respondents.
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1. Whether reporters of local papers may be allowed to see
the judgment?
2. To be referred to the reporters or not?
3. Whether the judgment should be reported in the digest?
*****
LISA GILL, J.
None had appeared on behalf of the appellant on the last date of hearing. Today there is again no representation on behalf of the appellant, despite learned counsel for the appellant being notified of the date fixed. The matter has been called twice.
It appears that the appellant is not interested in pursuing this appeal. Dismissed in default.
( LISA GILL )
October 08 , 2018. JUDGE
'om'
Whether speaking/reasoned: Yes/No
Whether reportable: Yes/No
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