Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(i) in The Indian Stamp (Orissa Amendment) Act, 2001 (i)in Article 3, for the words "Two hundred rupees" appearing in Column (2), the words "Two hundred and fifty rupees" shall be substituted;
