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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(4) in Assistant Education Inspector and Assistant Teacher, Class III (Departmental Examination) Rules 2012

(4)if the applicant subsequently decides not to appear at the examination he/she shall give intimation thereof to the Chairman, State Examination Board through his/her heads of the Department at least thirty days before the date of the commencement of the examination.