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Rajasthan High Court - Jaipur

Divya Kumari Koli D/O Shri Ladu Lal Koli vs Rajasthan Staff Selection Board on 17 June, 2022

Author: Sudesh Bansal

Bench: Sudesh Bansal

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 8833/2022

                                    Krishan Kumar Natani S/o Shri Satyanarayan Ji Natani
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Shobit Tiwari For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL (V.J.) Order 17/06/2022 Learned counsel for the petitioners submits that both petitioners were promoted on the post of Additional Chief Engineer pursuant to the recommendations of DPC vide order dated 03.06.2022 (Annexure-6) and they have joined on the promoted post thereafter respondents without giving any opportunity of hearing has revoked promotion vide order dated 10.06.2022 (Annexure-1).

Issue notice to the respondents. In the meanwhile, operation of order of the revocation dated 10.06.2022 shall remain stayed.

(SUDESH BANSAL ), (V.J.) ashu /269 (Downloaded on 17/06/2022 at 08:16:07 PM) Powered by TCPDF (www.tcpdf.org)