Delhi High Court - Orders
Union Of India And Ors vs Surya Dayal Singh on 13 September, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1991/2018 and C.M. No. 8198/2018
UNION OF INDIA AND ORS. ..... Petitioners
Through: Mr. Kashish Bajaj for Mr. Jatin
Singh, Advocate for UOI
versus
SURYA DAYAL SINGH ..... Respondent
Through: Mr. Prateek Kumar, Advocate
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 13.09.2022
1. Request for adjournment is made on behalf of the Petitioner.
2. At request, renotify on 17.04.2023.
3. In the meantime, rejoinder affidavit be filed within six weeks.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J SEPTEMBER 13, 2022/yg Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:17.09.2022 11:12:45