Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 21 in The Howrah Improvement Act, 1956 21. Power to make and perform contracts. - The Board may perform all such work and enter into and perform all such contracts as they may consider necessary or expedient for carrying out any of the purposes of this Act.
