Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 96] [Entire Act] Union of India - Subsection Section 96(2) in Consumer Protection Act, 2019 (2)The Central Authority or any officer as may be specially authorised by him in this behalf, may compound offences under sub-section (1).
