Rajasthan High Court - Jodhpur
Sarvesh College vs State Of Rajasthan on 2 January, 2023
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 17892/2022
Sarvesh College
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vijay Jain
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 02/01/2023 Learned counsel for the petitioner relies on order in Sita Devi Educational Society & Anr. v. State of Rajasthan & Ors. and other connected matters : S.B. Civil Writ Petition No.13200/2019, decided on 11.03.2022 (at Jaipur Bench).
A copy of the writ petition be served on Mr. Himanshu Shrimali and also Mr. D.D. Chitlangi, who may complete their instructions in the matter by the next date.
List the petition on 23.01.2023 after reflecting the name of Mr. Himanshu Shrimali and Mr. D.D. Chitlangi, as counsel appearing for the respondents, in the cause list.
(ARUN BHANSALI),J 43-Rmathur/-
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