Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Rajasthan High Court - Jodhpur

Sarvesh College vs State Of Rajasthan on 2 January, 2023

Author: Arun Bhansali

Bench: Arun Bhansali

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    S.B. Civil Writ Petition No. 17892/2022

                                   Sarvesh College
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent


                                   For Petitioner(s)          :     Mr. Vijay Jain
                                   For Respondent(s)          :



                                                   HON'BLE MR. JUSTICE ARUN BHANSALI

Order 02/01/2023 Learned counsel for the petitioner relies on order in Sita Devi Educational Society & Anr. v. State of Rajasthan & Ors. and other connected matters : S.B. Civil Writ Petition No.13200/2019, decided on 11.03.2022 (at Jaipur Bench).

A copy of the writ petition be served on Mr. Himanshu Shrimali and also Mr. D.D. Chitlangi, who may complete their instructions in the matter by the next date.

List the petition on 23.01.2023 after reflecting the name of Mr. Himanshu Shrimali and Mr. D.D. Chitlangi, as counsel appearing for the respondents, in the cause list.

(ARUN BHANSALI),J 43-Rmathur/-

(Downloaded on 02/01/2023 at 08:38:32 PM) Powered by TCPDF (www.tcpdf.org)