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Supreme Court - Daily Orders

K. Shanmugavel Mudaliar, Managing ... vs The Commissioner, Hr And Ce(A) ... on 8 May, 2017

Bench: Kurian Joseph, R. Banumathi

     ITEM NO.16                                 COURT NO.7                SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).                   9075/2017

     (Arising out of impugned final judgment and order dated                    11/01/2017
     in WA No. 1161/2009 passed by the High Court of Madras)

     K. SHANMUGAVEL MUDALIAR, MANAGING HEREDITARY
     TRUSTEE ARULMIGU AGATHEESWARAR TEMPLE AND ALLIED
     TEMPLES, POZHICHALUR                             Petitioner(s)

                                                      VERSUS

     COMMISSIONER, HR & CE(A) DEPARTMENT NUNGAMBAKKAM,
     CHENNAI, AND ORS                                  Respondent(s)

     (with appln. (s) for directions and interim relief and office
     report)

     Date : 08/05/2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                   Mr. R. Venkataramani,Sr.Adv.
                                         Mr. R. Sharath,Adv.
                                         Mr. Debasis Misra,Adv.

     For Respondent(s)                   Mr. Vikas Singh Jangra,Adv.

                          UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice.

Mr. Vikas Singh Jangra, Advocate, appears and accepts notice for the caveator(s).

Any order passed in the meanwhile will be subject to the result of this special leave petition.

Tag with C.A. No.789/2017.

Signature Not Verified

(NARENDRA PRASAD) (RENU DIWAN) Digitally signed by NARENDRA PRASAD Date: 2017.05.12 COURT MASTER ASSISTANT REGISTRAR 13:00:19 IST Reason: