Supreme Court - Daily Orders
Popular Vehicles And Services Ltd. vs Commissioner Of Income Tax, Cochin on 3 August, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.110 COURT NO.12 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 5760/2011
POPULAR VEHICLES AND SERVICES LTD. Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX, COCHIN Respondent(s)
Date : 03-08-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s) Mr. V. Giri, Sr. Adv.
Mr. V. Balaji, Adv.
Mr. Atul Sharma, Adv.
Mr. Asaithambi MSM, Adv.
Mr. Nizamuddin, Adv.
Mr. Narendra Kumar, AOR
For Respondent(s) Mr. Shashank Bajpai, Adv.
Ms. Monica Benjamin, Adv.
Mr. Prahlad Singh, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the appellant submitted that the appellant herein has other appeals which are tagged with Special Leave Petition Nos.14729-14731/2012 (Additional Commissioner of Income Tax vs. M/s Tulip Star Hotels Ltd.) in respect of other assessments years in which the case has been referred for reconsideration of the earlier judgment of this Court in S.A. Builders Ltd. vs. Commissioner of Income Tax (Appeals) and Anr. (2007) 288 ITR 1 Signature Not Verified Digitally signed by RADHA SHARMA Date: 2023.08.05 (SC).
11:58:27 IST Reason:
Hence, this appeal also could be tagged with the aforesaid special leave petitions.
His submission is placed on record and accepted. Tag with Special Leave Petition Nos.14729-14731/2012.
(RADHA SHARMA) (MALEKAR NAGARAJ) COURT MASTER (SH) COURT MASTER (NSH)