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Chattisgarh High Court

Bajrang Lal vs The State Of Madhaya Pradesh 8 ... on 19 September, 2019

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                             CRA No. 3073 of 1998
                                 Bajrang Lal Versus The State Of Madhaya Pradesh



19.09.2019

Mr. Anand Kumar Gupta, Counsel for the appellant.

Mr. Vaibhav K. Agrawal, Panel Lawyer for the State. As prayed by the counsel for the appellant fix this case for final argument on 19.11.2019.

Sd/-

(Sharad Kumar Gupta) Judge PM