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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(a) in The Maharashtra Water Conservation Corporation Act, 2000

(a)to prepare, promote, execute, and finance the schemes including the schemes up to 100 hectares of Zilla Parishad; for water conservation, irrigation, soil conservation, watershed management, social forestry works of saline and alkaline land and construction of flood protection walls in conformity with the published policies of the State Government;