Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 278(1)] [Section 278] [Entire Act] State of Punjab - Subsection Section 278(1)(b) in The Punjab Municipal Act, 1999 (b)with the consent of every owner or occupier of any land not forming part of a street in, over or on that land,