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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(iii) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(iii)oversee and monitor the working of old age homes in the district so as to ensure that they conform to the standard laid down in these rules and any other guide lines and order of the State Government;