Allahabad High Court
Rajeev Kumar Agarwal vs State Of U.P. & Others on 15 June, 2010
Bench: Rakesh Sharma, Sabhajeet Yadav
Court No. - 10 Case :- WRIT - C No. - 35005 of 2010 Petitioner :- Rajeev Kumar Agarwal Respondent :- State Of U.P. & Others Petitioner Counsel :- Ashok Mehta,Devendra Gupta Respondent Counsel :- C.S.C. Hon'ble Rakesh Sharma,J.
Hon'ble Sabhajeet Yadav,J.
Standing Counsel has accepted notice for the respondents. Counter affidavit may be filed within six weeks. Rejoinder affidavit may be filed within two weeks thereafter.List in the last week of August, 2010. As per learned counsel for the petitioner, exorbitant conversion fee is being asked from the petitioner.
Till the next date of listing, the operation of the order dated 3.2.2010 passed by respondent no.2, Annexure No.1 to the petition shall remain stayed. Order Date :- 15.6.2010 VPC