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Allahabad High Court

Rajeev Kumar Agarwal vs State Of U.P. & Others on 15 June, 2010

Bench: Rakesh Sharma, Sabhajeet Yadav

Court No. - 10

Case :- WRIT - C No. - 35005 of 2010

Petitioner :- Rajeev Kumar Agarwal
Respondent :- State Of U.P. & Others
Petitioner Counsel :- Ashok Mehta,Devendra Gupta
Respondent Counsel :- C.S.C.

Hon'ble Rakesh Sharma,J.

Hon'ble Sabhajeet Yadav,J.

Standing Counsel has accepted notice for the respondents. Counter affidavit may be filed within six weeks. Rejoinder affidavit may be filed within two weeks thereafter.List in the last week of August, 2010. As per learned counsel for the petitioner, exorbitant conversion fee is being asked from the petitioner.

Till the next date of listing, the operation of the order dated 3.2.2010 passed by respondent no.2, Annexure No.1 to the petition shall remain stayed. Order Date :- 15.6.2010 VPC