Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(1)(e) in Gujarat Private Universities Act, 2009

(e)The conduct of examinations, including the terms of office and manner of appointment and the duties of examining bodies, examiners and moderators;