Jammu & Kashmir High Court - Srinagar Bench
Rahmatullah vs State Of Jk & Ors on 10 February, 2022
Bench: Ali Mohammad Magrey, Vinod Chatterji Koul
Serial No. 07
Regular Causelist
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HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
OWP No. 937/2018
IA No. 01/2018
CM No. 2894/2021
Rahmatullah
..... Petitioner(s)
Through: -
Mr M.A. Qayoom, Advocate.
V/s
State of JK & Ors.
..... Respondent(s)
Through: -
Mr T.M. Shamsi, ASGI for R-1 to 4 and 6.
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
Hon'ble Mr Justice Vinod Chatterji Koul, Judge.
ORDER
10.02.2022 Report of Registry reveals that statutory period with respect to Respondents 7 to 14 is yet to expire.
List on 27th April 2022.
Interim direction, if any, shall remain in force till next date of hearing before the Bench.
Meanwhile, Mr T.M. Shamsi, learned ASGI shall file reply.
(Vinod Chatterji Koul) (Ali Mohammad Magrey)
Judge Judge
SRINAGAR:
10.02.2022
"Hamid"
ABDUL HAMID BHAT
2022.02.10 14:15
I attest to the accuracy and
integrity of this document